Section 3(8)(viii) in The Environment (Protection) Rules, 1986

[Cites 0, Cited by 0] [Section 3(8)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(8)(viii) in The Environment (Protection) Rules, 1986

(viii)'urban area' means an area limit of a city having a population of more than one million according to the last census.] [Substituted by Notification No. G.S.R. 02 (E) dated 2.1.2014 ]

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Union of India - Subsection

Section 3(8)(viii) in The Environment (Protection) Rules, 1986