Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Andhra Pradesh - Subsection

Section 87(1)(c) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(c)the cover containing the tendered ballot papers and the list in Form-XXXI;