Supreme Court - Daily Orders
Royal Medical Trust (Regd) vs Union Of India &Amp Anr on 16 October, 2014
Bench: Anil R. Dave, Vikramajit Sen, Uday Umesh Lalit
ITEM NO.301 COURT NO.3 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (C) No.705/2014
ROYAL MEDICAL TRUST (REGD) & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(With appln.(s) for directions, permission to submit addl.
Documents, stay and office report)
WITH
W.P.(C)No.700/2014
(Directions)
W.P.(C)No.707/2014
(With appln.(s) for permission to submit additional documents,
directions and Office Report)
SLP(C)No.21765/2014
(With appln.(s) for clarification/modification of Court's order,
directions, exemption from filing c/c of the impugned judgment,
impleadment as party respondent, impleadment, permission to file
addl. Documents with prayer for interim relief and office report)
SLP(C)Nos.22755/2014 & 22756/2014
(With appln.(s) for clarification, exemption from filing c/c of
the impugned judgment, with prayer for interim relief and office
report)
SLP(C)No.22757/2014
(With appln.(s) for exemption from filing c/c of the impugned
judgment, for permission to file list of students and c/delay,
with prayer for interim relief and office report)
SLP(C)No.22974/2014
(With appln.(s) for clarification/modification of Court's order,
exemption from filing c/c of the impugned judgment, permission to
file additional documents)
W.P.(C)No.784/2014
(With appln.(s) for directions and Office Report)
SLP(C)No.23512/2014
Signature Not Verified
(With prayer for interim relief and office report)
Digitally signed by
Sarita Purohit
Date: 2014.10.18
11:30:14 IST
Reason:
1
SLP(C)No.23777/2014
(With appln.(s) for directions, exemption from filing c/c of
the impugned judgment, with prayer for interim relief and office
report)
W.P.(C)No.862/2014
(With appln.(s) for directions, permission to file synopsis &
list of dates and office report)
W.P.(C)No.757/2014
(With appln.(s) for permission to file additional documents,
directions and office report)
W.P.(C)No.523/2014
(With appln.(s) for permission to file additional documents,
directions and office report)
SLP(C)No.23561/2014
(With prayer for interim relief and office report)
SLP(C)Nos.23528-23529/2014
(With appln.(s) for permission to file addl. Documents, permission
to file addl. Documents, directions, with prayer for interim
relief and office report)
W.P.(C)No.799/2014
(With appln.(s) for modification of Court's order, impleadment,
impleadment as party respondent, permission to file additional
documents, directions, for incompliance of order and office report)
SLP(C)No.22785/2014
(With appln.(s) for exemption from filing c/c of the impugned
judgment, with prayer for interim relief and office report)
SLP(C)No.23476/2014
(With appln.(s) for clarification and exemption from filing c/c
of the impugned judgment)
SLP(C)No.23547/2014
(With Office Report)
SLP(C)Nos.24150-24151/2014
(With appln.(s) for exemption from filing c/c of the impugned
judgment, for impleadment, with prayer for interim relief and
office report)
SLP(C)No.24154/2014
(With prayer for interim relief and office report)
T.P.(C)No.1217/2014
(With office report)
2
SLP(C)No.24665/2014
(With appln.(s) for exemption from filing c/c of the impugned
judgment, with prayer for interim relief and Office Report)
SLP(C)No.24913/2014
(With appln.(s) for exemption from filing c/c of the impugned
judgment)
W.P.(C)No.819/2014
(With office report)
SLP(C)No.25763/2014
(With appln.(s) for modification of Court's order, exemption
from filing c/c of the impugned judgment and Interim Relief
and Office Report)
SLP(C)No.27034/2014
(With appln.for exemption from filing O.T., permission to submit
addl. Documents, with prayer for interim relief and office report)
SLP(C)No.21517/2014
(With appln.(s) for impleadment, vacating stay, intervention and
Office Report)
SLP(C)Nos.26296-26297/2014
(With appln.(s) for exemption from filing c/c of the impugned
judgment, with prayer for interim relief and office report)
SLP(C)Nos.26768-26769/2014
(With appln.(s) for exemption from filing c/c of the impugned
judgment, with prayer for interim relief and office report)
SLP(C)Nos.24754-24755/2014
(With appln.(s) for exemption from filing c/c of the impugned
judgment, with prayer for interim relief and office report)
SLP(C)Nos.25468-25469/2014
(With prayer for interim relief and office report)
SLP(C)Nos.26758-26759/2014
(With appln.(s) for exemption from filing c/c of the impugned
judgment, with prayer for interim relief and office report)
SLP(C)No.23561/2014
(With prayer for interim relief and office report)
WP(C)No.894/2014 & WP(C)No.895/2014
(With appln.(s) for directions)
3
Date : 16/10/2014 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Kapil Sibal,Sr.Adv.
WP(C)705,707, Dr. Rajeev Dhawan,Sr.Adv.
799 Ms. Bina Madhavan,Adv.
Ms. Praseena Elizabeth Joseph,Adv.
Ms. Akanksha Mehra,Adv.
For M/s. Lawyer's Knit & Co,Advs.
WP(C)700 Mr. V. Balaji,Adv.
& 819 Mr. Rakesh K. Sharma,Adv.
SLP(C)21765 Mr. Vijay Kumar,Adv.
& WP(C)883
SLP(C)22755 Mr. Amit Kumar,Adv.
Mr. Ramesh Allanki,Adv.
Mr. Ankit Rajgarhia,Adv.
Mr. Shaurya Sahai,Adv.
Mr. Rekha Bakshi,Adv.
SLP(C)22756 Mr. Amit Kumar,Adv.
Ms. Rekha Bakshi,Adv.
Mr. Ankit Rajgarhia,Adv.
Mr. Shaurya Sahai,Adv.
SLP(C)22757 Mr. Amit Kumar,Adv.
Ms. Rekha Bakshi,Adv.
Mr. Ankit Rajgarhia,Adv.
Mr. Shaurya Sahai,Adv.
SLP(C)22758-59 Mr. Kapil Sibal,Sr.Adv.
Mr. Nidhesh Gupta,Sr.Adv.
Mr. Sanjay Bhatt,Adv.
Mr. Amit Kumar,Adv.
Mr. Dushyant Kumar,Adv.
Mr. Rabin Majumder,Adv.
SLP(C)22974 & Mr. Zulfiker Ali P.S,Adv.
WP(C)784
SLP(C)23777 Mr. Ashish Kumar,Adv.
& 25763 Mr. Ravinder Katna,Adv.
Mr. Neeraj Shekhar,Adv.
4
WP(C)862 Mr. J.S. Bhasin,Adv.
Mr. Pankaj Kumar,Adv.
WP(C)757 Mr. Prasanth P.,Adv.
WP(C)523 Mr. Anurag Sharma,Adv.
Mr. Joseph Pookkatt,Adv.
For M/s. AP&J Chambers,Advs.
SLP(C)23561 Mr. Harin Rawal,Sr.Adv.
Mr. Anil Kumar Tandale,Adv.
SLP(C)Nos.23528-29 Ms. Madhurima Tatia,Adv.
Ms. Akanksha Mehra,Adv.
SLP(C)22785 Mr. Amit Kumar,Adv.
SLP(C)23476 Mr. Amit Kumar,Adv.
Mr. Ramesh Allanki,Adv.
Ms. Rekha Bakshi,Adv.
Mr. Ankit Rajgarhia,Adv.
Mr. Shaurya Sahai,Adv.
SLP(C)23547 Ms. Tatini Basu,Adv.
SLP(C)24154 Mr. Amit Kumar,Adv.
Mr. Avadesh Chaudhary,Adv.
Mr. Amit Jaiswal,Adv.
TP(C)1217 Mr. Jatin Zaveri,Adv.
Mr. Neel Kamal Mishra,Adv.
SLP(C)24665 Mr. Amit Kumar,Adv.
Mr. Avadesh Chaudhary,Adv.
Mr. Amit Jaiswal,Adv.
SLP(C)24913 Mr. V. Balaji,Adv.
Mr. Atul Sharma,Adv.
Mr. C. Kannan,Adv.
Mr. Rakesh K. Sharma,Adv.
SLP(C)27034 Mr. Anup Kumar,Adv.
WP(C)894 & 895 Mr. N. Ganpathy,Adv.
Mr. Rakesh K. Sharma,Adv.
For Respondent(s) Mr. Vikas Singh,Sr.Adv.
MCI Mr. Gaurav Sharma,Adv.
Ms. Amandeep Kaur,Adv.
Mr. Prateek Bhatia,Adv.
Ms. Deepieka Kalia,Adv.
Mr. Kapish Seth,Adv.
5
UOI & Min. of Ms. Pinky Anand,ASG
Health Mr. R.K. Rathore,Adv.
Ms. Rekha Pandey,Adv.
Ms. Sunita Sharma,Adv.
Mr. M. Khairati,Adv.
Mr. D.S. Mahra,Adv.
SLP(C)21765 Mr. Nidhesh Gupta,Sr.Adv.
Mr. Aditya Singla,Adv.
Ms. Supriya Juneja,Adv.
Ms. Priya Puri,Adv.
Mr. Tarun Gupta,Adv.
Mr. R.D. Upadhyay,Adv.
SLP(C)23512 Mr. Jatin Zaveri,Adv.
Mr. Neel Kamal Mishra,Adv.
Mr. G. Prabhakar,Adv.
Mr. R.K. Adsure,Adv.
Mr. Shashi Kiran Shetty,Sr.Adv.
Mr. Rohit Bhat,Adv.
Ms. Farah Fatima,Adv.
Mr. Kush Chaturvedi,Adv.
Mr. Harin P. Raval,Sr.Adv.
Mr. S. Guru Krishna Kumar,Sr.Adv.
Mr. Raghavendra S. Srivatsa,Adv.
Mr. Amit A. Pai,Adv.
State of UP Mr. Irshad Ahmad,AAG
Mr. Abhisth Kumar,Adv.
Mr. Som Raj Chaudhary,Adv.
Ms. Archana Singh,Adv.
Mr. Rohit Bhat,Adv.
Mr. Onkar,Adv.
Mr. Kush Chaturvedi,Adv.
Mr. Balaji Srinivasan,Adv.
Mr. Venkatesh Mahadevan,Adv.
Ms. Srishti Govil,Adv.
Ms. Vaishnavi S.,Adv.
Mr. P.V. Shetty,Sr.Adv.
Mr. K.S. Shetty,Sr.Adv.
Mr. Sharan Thakur,Adv.
Ms. Farah Fathima,Adv.
Mr. Vijay Kumar Paradeshi,Adv.
Mr. Ramesh Babu M.R.,Adv.
6
Mr. P. Venkat Reddy,Adv.
For M/s. Venkat Palwai Law Associates,Advs.
Mr. Ashok Panigrahi,Adv.
Mr. Milind Kumar,Adv.
Mr. Shibashish Misra,Adv.
Mr. Sanjeeb Panigrahi,Adv.
Mr. Devvrat,Adv.
Ms. Srishti Govil,Adv.
Mr. Ranbir Yadav,Adv.
Mr. L.R. Singh,Adv.
Mr. T. Harish Kumar,Adv.
Mr. B. Ramanamurthy,Adv.
Ms. K. Sharda Devi,Adv.
Mr. Anil Kumar Mishra,Adv.
Mr. Sudhanshu S. Chaudhari,Adv.
Mr. Vinod K. Tewari,Adv.
Mr. Neeraj Shekhar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
WP(C)No.757 & SLP(C)Nos.23547 & 23777 and 23561 of 2014 :
De-tag.
List before Regular Bench. WP(C)Nos.894 & 895 of 2014 :
By virtue of these petitions, the petitioners have prayed that the order passed by the High Court should be complied with, because Respondent No.1 has not complied with the order.
Without expressing any opinion on the merits of the case, we dispose of the writ petitions so as to enable the respondent to take appropriate action for compliance of the said order.
The writ petitions are, accordingly, disposed of.7
Remaining matters :
Hearing concluded.
Judgment reserved.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar List of books :
1. 2013 (11) SCC 58
2. 2013 (10) SCALE 608
3. 2012 (7) SCC 433
4. 2012 (7) SCC 389
5. 2011 (4) SCC 623
6. 2005 (2) SCC 65
7. 2004 (6) SCC 76
8. 2003 (8) SCC 490
9. 1998 (6) SCC 131
10. 1979 (3) SCC 489 8