Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act] State of Bihar - Subsection Section 72(1)(d) in The Bihar Private Forest Act, 1947 (d)When there is reason to believe that any such offence has been committed in such forest, in discovering and arresting the offender.