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[Cites 0, Cited by 0] [Section 129(1)] [Section 129] [Entire Act]

State of Gujarat - Subsection

Section 129(1)(a) in The Gujarat Panchayats Act, 1993

(a)have a degree in engineering, medicine, commerce, or such other subject of any University established by law in India and experience of not less than five years in the field of activity pertaining to the subject, and