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[Cites 0, Cited by 0] [Section 30(16)] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(16)(vi) in Punjab Urban Planning and Development Building Rules, 2018

(vi)Where staircase discharges through corridors and passageways, the height of corridors and passageways shall be not less than 2400 mm.