Section 2(e) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998
(e)"Employer" means;(i)in relation to a Government the authority notified by the Head of the Department in this behalf or where no such authority is notified, the Head of the Department; and(ii)In relation to an establishment, the Chief Executive Officer of that establishment;
