Allahabad High Court
M/S Ahuja Goods Agency Works vs State Of U.P. And Others on 6 April, 2022
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1841 of 2010 Appellant :- M/S Ahuja Goods Agency Works Respondent :- State of U.P. and Others Counsel for Appellant :- Haji S. Kamal Khan,Sumit Pandey Hon'ble Dr. Kaushal Jayendra Thaker,J.
No one is present to this press this appeal.
I have no other option but to dismiss the appeal.
The appeal is, therefore, dismissed for default.
Order Date :- 6.4.2022 A.N. Mishra