Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Allahabad High Court

M/S Ahuja Goods Agency Works vs State Of U.P. And Others on 6 April, 2022

Author: Kaushal Jayendra Thaker

Bench: Kaushal Jayendra Thaker





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1841 of 2010
 

 
Appellant :- M/S Ahuja Goods Agency Works
 
Respondent :- State of U.P. and Others
 
Counsel for Appellant :- Haji S. Kamal Khan,Sumit Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

No one is present to this press this appeal.

I have no other option but to dismiss the appeal.

The appeal is, therefore, dismissed for default.

Order Date :- 6.4.2022 A.N. Mishra