Patna High Court - Orders
M/S Darcl Logistics Ltd. vs The State Of Bihar on 27 January, 2026
Author: Sunil Dutta Mishra
Bench: Sunil Dutta Mishra
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.279 of 2025
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M/s DARCL Logistics Ltd. having its place of business at 17, Kashi Nath
Lane, Kolkata through its Authorized Signatory Vijay Chohan, Aged about 35
years, Gender Male, Son of Kuldeep Chohan, Resident of H.No. 276, Ward
No. 5, P.S. Narnaund, District Hisar, Haryana- 125039.
... ... Appellant/s
Versus
1. The State of Bihar through the Commissioner of Commercial Taxes, Bihar,
Patna.
2. The Joint Commissioner, Commercial Tax, Magadh Division, Gaya, District
Gaya.
3. The Commercial Tax Officer, Integrated Check Post, Dobhi, District- Gaya.
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr. Alok Kumar, Advocate
For the Respondent/s : Mr. Standing Counsel 11
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CORAM: HONOURABLE MR. JUSTICE NANI TAGIA
and
HONOURABLE MR. JUSTICE SUNIL DUTTA MISHRA
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE NANI TAGIA)
6 27-01-2026Re: I.A. No. 01 of 2025 Heard learned counsel for the parties.
2. This is an application under Section 5 of the Indian Limitation Act read with Section 79(2)(ii) of Bihar VAT Act, 2005 seeking condonation of delay of 103 days in preferring the appeal.
3. After having considered the averments made in the application, delay of 103 days in preferring the appeal is hereby condoned.
4. I.A. No. 01 of 2025 stands allowed. Patna High Court MA No.279 of 2025(6) dt.27-01-2026 2/2
5. List this appeal under appropriate heading.
(Nani Tagia, J) ( Sunil Dutta Mishra, J) nishant/-
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