Supreme Court - Daily Orders
Ex Gnr Vijayan vs Union Of India Rep. By The Secretary ... on 8 August, 2017
Bench: Dipak Misra, A.M. Khanwilkar
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. OF 2017
(Arising out of C.A.D.No.8093 of 2017)
EX GNR VIJAYAN APPELLANT(S)
VERSUS
UNION OF INDIA
REP. BY THE SECRETARY
MINISTRY OF DEFENCE & ORS. RESPONDENT(S)
O R D E R
Heard learned counsel for the appellant.
The application for leave to appeal is declined and the civil appeal is dismissed on the ground of limitation.
.......................J. (DIPAK MISRA) .......................J. (A.M.KHANWILKAR) NEW DELHI, AUGUST 8, 2017.
Signature Not Verified Digitally signed by ASHOK RAJ SINGH Date: 2017.08.14 17:04:47 IST Reason:ITEM NO.37 COURT NO.2 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Diary No(s).8093/2017 (Arising out of the impugned final order dated 22.05.2012 passed by the Ld. Armed Forces Tribunal, Regional Bench, Kochi, Kerala in O.A.No.11/2010/Order dated 06.06.2017 passed by the Ld. Armed Forces Tribunal, Regional Bench, Kochi, Kerala in M.A.No.228 of 2017 in O.A.No.11 of 2010) EX GNR VIJAYAN Appellant(s) VERSUS UNION OF INDIA REP. BY THE SECRETARY MINISTRY OF DEFENCE & ORS. Respondent(s) (IA No.65471/2017-CONDONATION OF DELAY IN FILING and IA No.65474/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.65472/2017-CONDONATION OF DELAY IN REFILING and IA No.65473/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS and IA No.65470/2017-LEAVE TO APPEAL U/S 31(1) OF THE ARMED FORCES TRIBUNAL ACT, 2007) Date : 08-08-2017 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA HON'BLE MR. JUSTICE A.M. KHANWILKAR For Appellant(s) Ms.Rajitha T.H., Adv.
Ms.Manju Jetley, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Application for leave to appeal is declined and the civil appeal is dismissed on the ground of limitation in terms of the signed order.
(Ashok Raj Singh) (H.S.Parasher) Court Master Assistant Registrar (Signed Order is placed in the file)