Section 60(1)(ii) in The U.P. Factories Rules, 1950

[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Uttar Pradesh - Subsection

Section 60(1)(ii) in The U.P. Factories Rules, 1950

(ii)Welding shall only be done by the electric welding process and shall be carried out by experienced operatives under the constant supervision of a competent person.

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State of Uttar Pradesh - Subsection

Section 60(1)(ii) in The U.P. Factories Rules, 1950