Madhya Pradesh High Court
Primus Chemicals Ltd vs The I F C I Limited on 16 June, 2023
Author: Hirdesh
Bench: Hirdesh
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
SA No. 1155 of 2021
(PRIMUS CHEMICALS LTD Vs THE I F C I LIMITED)
Dated : 16-06-2023
Shri Sudhir Shah on behalf of Shri Sanjeev Kumar Rawat- Advocate
for the appellant.
Shri Pankaj Waghmode - Advocate for the respondent.
Counsel for the appellant prays for time on the ground that mother of arguing Counsel Shri Sanjeev Kumar Rawat has expired.
As prayed, list after four weeks.
(HIRDESH) JUDGE jyoti Signature Not Verified Signed by: JYOTI CHOURASIA Signing time: 16-Jun-23 5:29:30 PM