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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(g) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(g)forum and procedure for the settlement of disputes between the employees or students of the University and the University;