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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Bihar - Subsection

Section 47(4) in The Bihar Municipal Act, 2007

(4)in the sphere of education and culture,-
(a)promotion of civic education, adult education, social education and non-formal education,
(b)promotion of cultural activities including music, physical education, sports and theatres and infrastructure therefore,
(c)advancement of science and technology in urban life,
(d)publication of municipal journals, periodicals and souvenirs, purchase of books, and subscription to 'C' journals, magazines and newspapers,
(e)installation of statues, portraits and pictures in appropriate manner,
(f)organization, establishment and maintenance of art galleries and botanical or zoological collections, and
(g)maintenance of monuments and places of historical, artistic and other importance;