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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(2) in Criminal Rules (Assam)

(2)In the sub-divisional headquarters, where there is a Public Prosecutor, the Sub-divisional Officer shall exercise the powers of the Deputy Commissioner in respect of his own sub-division.Explanation. - For the purpose of this rule 'Court' includes any statutory Commissioner or Committee of Inquiry into the conduct of public servants.