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State of Rajasthan - Section

Section 15A in Rajasthan Public Service Commission (Conditions of Service) Regulations, 1974

15A. [ Travelling allowance to Chairman/Members on retirement/Completion of tenure of office. [Inserted vide Notification dated 09.09.85]

- The Chairman or, as the case may be, a Member shall, on his retirement or completion of the tenure of his office, be entitled to travelling allowance, for himself as well as for the members of his family, for the journey undertaken from the last station of his duty to his home town, at the same rates as are admissible to a Government Officer of category I.]