Delhi High Court - Orders
The General Manager, Ashok Hotel, A Unit ... vs Sh. Shiv Charan Singh Bisht And 15 Ors, ... on 17 August, 2022
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11922/2022, CM APPLs. 35611/2022 & 35612/2022
THE GENERAL MANAGER, ASHOK HOTEL, A UNIT OF ITDC
..... Petitioner
Through: Mr.Anish Chawla, Advocates
versus
SH. SHIV CHARAN SINGH BISHT AND 15 ORS, C/O
PRESIDENT ASHOK HOTEL MAZDDOOR JANTA UNION
..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 17.08.2022 Learned counsel for the petitioner, at the outset, seeks liberty to withdraw the present petition with liberty to move an appropriate application before the learned Industrial Tribunal for setting aside the ex-parte award.
Accordingly, the petition along with the pending applications is dismissed as withdrawn with liberty granted, as prayed for.
DINESH KUMAR SHARMA, J AUGUST 17, 2022 rb Signature Not Verified Digitally Signed By:RAJ BALA Signing Date:20.08.2022 17:11:55