Calcutta High Court (Appellete Side)
Shyamal Kumar Chanda vs The Learned Thika Controller on 6 December, 2018
Author: Dipankar Datta
Bench: Dipankar Datta
6.12.2018
KC(CL514)
W.P.L.R.T. 197 of 2009
Shyamal Kumar Chanda
-versus-
The Learned Thika Controller, Kolkata
Thika Tenancy and Ors.
Mr. Kallol Bose,
Mr. Kaushik Chandra Gupta,
Mr. Nilanjan Pal,
Mr. Sauvik Sarkar...................For the petitioner.
Mr. Deb Prasad Mukherjee,
Mr. Debjit Mukherjee.......................For the respondent
no. 1.
Mr. Chandi Charan Dey, Mr. Supatim Dhar............................For the State.
Mr. Bidyut Kumar Banerjee, Ms. Shila Sarkar, Mr. Arnab Roy..............................For the respondent no. 6.
Time to file affidavit by the petitioner in terms of the order dated 15th November, 2018 is extended till Monday next (10.12.2018). Copies of such affidavit shall be made over to the learned advocates-on-record for the respondent no. 1, respondent no. 6 and the added respondent, by Monday next itself.
We propose to consider the writ petition once again on next Thursday (13.12.2018). List it under the same heading.
(DIPANKAR DATTA, J.) (BIBEK CHAUDHURI, J.)