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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(2)(j) in Kerala Labour Welfare Fund Act, 1975

(j)any unclaimed amount credited to the Government in accordance with the rules made under the Payment of Wages of 1936 (Central Act 4 of 1936) and the Minimum Wages Act, 1948 (Central Act 11 of 1948) ;