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Bombay High Court

Kiran Nagendra Bhati vs Rabiya Bi Shaikh Burhan (Deceased) And 5 ... on 20 June, 2019

                                                   Before: Mahendra W. Chandwani
                                                   Prothonotary & Senior Master.
                                                   Date: 20th June, 2019
CALLED OUT FOR REJECTION :
25. NMCDL/3055/2018 )              None present.
     COMS/324/2015 )
                    )              P.C.:         The Applicant and/or his/her Advocate to
                    )              remove office objections on the Application and to get
                    )              the same numbered and/or registered on or before
                    )              11.07.2019, failing Application to stand rejected under
                    )              the provisions of O.S. Rule 986 for non-compliance of
                    )              office objections.


26.   PPL/2/2019               )   None present.
                               )
                               )   P.C.:         The Petitioner and/or his/her Advocate to
                               )   remove office objections on the Petition and to get the
                               )   same numbered and/or registered on or before
                               )   11.07.2019, failing Petition to stand rejected under the
                               )   provisions of O.S. Rule 986 for non-compliance of
                               )   office objections.


27.   ADMSL/3/2019             )   Ms. Kavita Sharma I/b. Ganesh & Co., Advocate for
                               )   Plaintiff.
                               )
                               )   P.C.:         The Plaintiff and/or his/her Advocate to
                               )   remove office objections on the Suit and to get the same
                               )   numbered and/or registered on or before 18.07.2019,
                               )   failing Suit to stand rejected under the provisions of
                               )   O.S. Rule 986 for non-compliance of office objections.

28.   ADMSL/11/2019            )   Mr. R. P. Shirole I/b. Khare Legal Chambers, Advocate
                               )   for Plaintiff.
                               )
                               )   Ms. Tripti Sharma I/b. Bose and Mitra and Company,
                               )   Advocate for Defendant No. 3.
                               )
                               )   P.C.:          The Plaintiff and/or his/her Advocate to
                               )   remove office objections on the Suit and to get the same
                               )   numbered and/or registered on or before 18.07.2019,
                               )   failing Suit to stand rejected under the provisions of
                               )   O.S. Rule 986 for non-compliance of office objections.


20/06/2019

Prothonotary and Senior Master ::: Uploaded on - 26/06/2019 ::: Downloaded on - 14/07/2019 11:26:25 :::