Bombay High Court
Kiran Nagendra Bhati vs Rabiya Bi Shaikh Burhan (Deceased) And 5 ... on 20 June, 2019
Before: Mahendra W. Chandwani
Prothonotary & Senior Master.
Date: 20th June, 2019
CALLED OUT FOR REJECTION :
25. NMCDL/3055/2018 ) None present.
COMS/324/2015 )
) P.C.: The Applicant and/or his/her Advocate to
) remove office objections on the Application and to get
) the same numbered and/or registered on or before
) 11.07.2019, failing Application to stand rejected under
) the provisions of O.S. Rule 986 for non-compliance of
) office objections.
26. PPL/2/2019 ) None present.
)
) P.C.: The Petitioner and/or his/her Advocate to
) remove office objections on the Petition and to get the
) same numbered and/or registered on or before
) 11.07.2019, failing Petition to stand rejected under the
) provisions of O.S. Rule 986 for non-compliance of
) office objections.
27. ADMSL/3/2019 ) Ms. Kavita Sharma I/b. Ganesh & Co., Advocate for
) Plaintiff.
)
) P.C.: The Plaintiff and/or his/her Advocate to
) remove office objections on the Suit and to get the same
) numbered and/or registered on or before 18.07.2019,
) failing Suit to stand rejected under the provisions of
) O.S. Rule 986 for non-compliance of office objections.
28. ADMSL/11/2019 ) Mr. R. P. Shirole I/b. Khare Legal Chambers, Advocate
) for Plaintiff.
)
) Ms. Tripti Sharma I/b. Bose and Mitra and Company,
) Advocate for Defendant No. 3.
)
) P.C.: The Plaintiff and/or his/her Advocate to
) remove office objections on the Suit and to get the same
) numbered and/or registered on or before 18.07.2019,
) failing Suit to stand rejected under the provisions of
) O.S. Rule 986 for non-compliance of office objections.
20/06/2019Prothonotary and Senior Master ::: Uploaded on - 26/06/2019 ::: Downloaded on - 14/07/2019 11:26:25 :::