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State of Uttar Pradesh - Section

Section 7 in The U.P. Antarim Zila Parishad (Election of Representatives of Gaon Sabhas) Rules, 1961

7. Votes to be cast in person.

- Votes shall be cast in person and no voles shall be received by proxy. Every voter shall have one or two votes according as the number of seats to be filled is one or two.