Section 65(21) in The Insurance Rules, 1939

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Union of India - Subsection

Section 65(21) in The Insurance Rules, 1939

(21)Otherinvestment notified under clause(s) of sub-section (1) of section 27-A.

Description of the investment	Date of purchase	Face value	Book value	Market value	Interest of dividend paid last	Remarks

PartBRelating toinvestments held invested under section 27-A(2) of the Insurance Act in respectof which a resolution has been adopted in terms of that section.Rs........................

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Union of India - Subsection

Section 65(21) in The Insurance Rules, 1939