Supreme Court - Daily Orders
K M Shah Charitable Trust vs Asst. Commissioner Of Income Tax on 24 July, 2015
Bench: Ranjan Gogoi, N.V. Ramana
ITEM NO.202 COURT NO.8 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 30914/2014
(Arising out of impugned final judgment and order dated 25/11/2013
in TAN No. 1022/2013 passed by the High Court Of Gujarat At
Ahmedabad)
K M SHAH CHARITABLE TRUST Petitioner(s)
VERSUS
ASST. COMMISSIONER OF INCOME TAX Respondent(s)
Date : 24/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s)
Mr. Ramesh P. Bhatt, Sr. Adv.
Mr. Bhargava V. Desai,Adv.
Ms. Saumya Mehrotra, Adv.
For Respondent(s)
Mr. N.K. Kaul, ASG
Mr. Arijit Prasad, Adv.
Ms. Mukti Chowdhary, Adv.
Ms. Gargi Khanna, Adv.
Mrs. Anil Katiyar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List for final disposal on a non-miscellaneous day in the month of September, 2015.
Additional documents, if any, may be filed by both the parties in the meantime.
Signature Not Verified Digitally signed by Deepak Mansukhani Date: 2015.07.25 14:33:52 IST Reason: Mr. Ashok Raj Singh,Court Master is using the digital signature card of Mr. Deepak Mansukhani, Court Master. (Ashok Raj Singh) (Asha Soni) Court Master Court Master