Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Article 280(3)] [Article 280] [Constitution]

Constitution Subarticle

Article 280(3)(d) in Constitution of India

(d)any other matter referred to the Commission by the President in the interests of sound finance.