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[Cites 0, Cited by 0] [Section 175(2)] [Section 175] [Entire Act]

Union of India - Subsection

Section 175(2)(f) in The Merchant Shipping Act, 1958

(f)[ the fees that may be levied for the survey or inspection of crew spaces and for scrutiny of plans of crew accommodation spaces and the manner in which such fees may be collected;]