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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Uttarakhand - Subsection

Section 60(2)(a) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(a)payment of salary, leave allowance, gratuity, other allowances, loans and advances and provident fund to the officers and servants, employed by the Board and pension and the other contribution to the Government servants, on deputation;