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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Bombay Presidency - Subsection

Section 4(36) in The Bombay University Act, 1974

(36)make provision for -
(a)the National Service Scheme;
(b)the National Cadet Corps;
(c)the National Sports Organisation;
(d)physical and military training;
(e)extra-mural-teaching and research;
(f)the Students' Council, and
(g)any other activities directed towards cultural, economic and social betterment;