Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 368] [Entire Act]

State of Jharkhand - Subsection

Section 368(i) in Jharkhand Municipal Act, 2011

(i)the prevention of the spread from any animal or the carcasses or product of any animal to man, of rabies, glanders, anthrax, plague, tuberculosis, trichinosis or any other disease communicable to human beings by any animal or the carcass or product of any animal;