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State of Tamilnadu - Section

Section 15 in Tamil Nadu Revised Pay Rules, 2017

15. Power to relax / amend the rules.

- Where the Government is satisfied that the operation of all or any of the provisions of these rules causes undue hardship in any particular case, the Government, by order, dispense with or relax the requirements of that rule to such extent and subject to such conditions as deemed necessary for dealing with the case in a just and equitable manner.