Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act] State of Andhra Pradesh - Subsection Section 85(1)(d) in Andhra Pradesh Municipalities Act, 1965 (d)a scavenging tax to provide for expenses connected with the removal of rubbish, filth or the carcases of animals from private premises: