State Consumer Disputes Redressal Commission
Narinder Pal Singh Rekhi vs Ansal Lotus Melange Projects Pvt. Ltd. on 24 April, 2017
Daily Order Dated: 24/04/2017 ORDER
When this Commission was not going to interfere, faced with the situation, Counsel for the complainants wishes to withdraw this complaint with liberty to file it before the appropriate Commission.
Liberty granted.
Accordingly, the complaint is dismissed as withdrawn.
Spare copy be retained for the office record and all the three original paper-books be returned to the Counsel for the complainants.
Certified copies of the order be sent to the parties free of charge.