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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Jharkhand - Subsection

Section 84(3) in Civil Court Rules of the High Court of Judicature at Patna

(3)Any process respecting which there is such a direction by the Court.Note. - More than one peon may be deputed for the execution of any process where there is a special direction of the Court to that effect.