Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5A] [Entire Act] State of Uttar Pradesh - Subsection Section 5A(3) in The High Court Legal Services Committee Regulations, 1997 (3)The sub-committee shall perform such functions of the Committee as may be entrusted to it by the Committee, from time to time.
