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[Cites 0, Cited by 0] [Section 16(9)] [Section 16] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 16(9)(b) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014

(b)trading lot for the purpose of trading of units on the designated stock exchange shall [consist of 100 units] [Substituted 'be five lakh rupees' by Notification No. SEBI/LAD-NRO/GN/2019/10, dated 22.4.2019.].