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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Devendra Pal Singh @ Sonu on 17 October, 2016

MCRC No. 4288/2015

17.10.2016

Shri R.K. Awasthi, learned Public Prosecutor for the petitioner/State. Shri Awasthi seeks a week's time to address on admission.

Time granted.

List after two weeks. (Anand Pathak) Judge (alok)