Madhya Pradesh High Court
The State Of Madhya Pradesh vs Devendra Pal Singh @ Sonu on 17 October, 2016
MCRC No. 4288/2015 17.10.2016
Shri R.K. Awasthi, learned Public Prosecutor for the petitioner/State. Shri Awasthi seeks a week's time to address on admission.
Time granted.
List after two weeks. (Anand Pathak) Judge (alok)