Allahabad High Court
Krishna Devi (Died) And 4 Others vs Rajendra Singh (Died) And 4 Others on 15 October, 2019
Author: Jayant Banerji
Bench: Jayant Banerji
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- SECOND APPEAL No. - 887 of 2019 Appellant :- Krishna Devi (Died) And 4 Others Respondent :- Rajendra Singh (Died) And 4 Others Counsel for Appellant :- Praveen Kumar Srivastava,Sanjeet Kumar Yadav Hon'ble Jayant Banerji,J.
Shri Arvind Kumar Sahu holding brief of Shri Sanjeet Kumar Yadav, one of the learned counsel for the appellants prays an adjournment of the case.
However, this case is listed peremptorily today and the list has been revised. Therefore, the request for adjournment is declined.
Learned counsel for the appellants expresses his inability to argue the matter.
The appeal is, accordingly, dismissed for want of prosecution.
Order Date :- 15.10.2019 SK (Jayant Banerji, J.)