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Allahabad High Court

Krishna Devi (Died) And 4 Others vs Rajendra Singh (Died) And 4 Others on 15 October, 2019

Author: Jayant Banerji

Bench: Jayant Banerji





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- SECOND APPEAL No. - 887 of 2019
 

 
Appellant :- Krishna Devi (Died) And 4 Others
 
Respondent :- Rajendra Singh (Died) And 4 Others
 
Counsel for Appellant :- Praveen Kumar Srivastava,Sanjeet Kumar Yadav
 

 
Hon'ble Jayant Banerji,J.
 

Shri Arvind Kumar Sahu holding brief of Shri Sanjeet Kumar Yadav, one of the learned counsel for the appellants prays an adjournment of the case.

However, this case is listed peremptorily today and the list has been revised. Therefore, the request for adjournment is declined.

Learned counsel for the appellants expresses his inability to argue the matter.

The appeal is, accordingly, dismissed for want of prosecution.

Order Date :- 15.10.2019 SK (Jayant Banerji, J.)