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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Madhya Pradesh - Subsection

Section 44(2)(a) in Madhya Pradesh Farmers' Organisation Election Rules, 1999

(a)direct that the counting of votes shall be stopped, declare the poll at that polling station or place to be void, appoint a day, and fix the hours for taking a fresh poll at that polling station or place and notify the date so appointed and hours so fixed in such manner as he may deem fit, or