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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(2) in The Assam Children Act, 1970

(2)Every such organisation shall take care of the children when they leave children's Home or Special Schools and shall, for the purpose of enabling them to lead an honest, industrious and useful life, take all such measures, as it may deem necessary or as may be prescribed.