Madhya Pradesh High Court
Lal Singh Gond vs The State Of Madhya Pradesh on 31 May, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-4062-2018 (LAL SINGH GOND Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 31-05-2018 None for the appellant. Shri V. Mishra, learned Govt. Adv. for the State. List after summer vacation.
sh (SMT. ANJULI PALO) e V. JUDGE ad Pr a hy mrs. mishra ad Digitally signed by DEEPA MISHRA Date: 2018.05.31 23:53:07 -07'00' M of rt ou C h ig H