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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Madhya Pradesh - Subsection

Section 38(2)(k) in The M.P. Rajya Pashudhan Evam Kukkut Vikas Nigam Adhiniyam, 1982

(k)the form of returns, statements and estimates required to be prepared under this Act;