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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

Bengal Presidency - Subsection

Section 62(1)(h) in The Calcutta Police Act, 1866

(h)for controlling, in the interest of the public convenience and safety, the illumination of streets and public places and the erection of structures on or over any street or public place, or against the exterior of any building abutting thereon, for the purposes of illumination;