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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(e) in Tamil Nadu Homeopathy Council Regulations, 1973

(e)"Presiding Authority" means the President or, in his absence, any person elected to preside over any meeting of the Council as provided for in clause (8) of these regulations;