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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(2) in The Tamil Nadu Prize Schemes (Prohibition) Act, 1979

(2)All searches under this Section shall be made in accordance with the provisions of the ode of Criminal Procedure, 1973 (Central Act 2 of 1974).