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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(3) in Jammu and Kashmir District Mineral Foundation (Composition, Contribution, Functioning, Funding and Trust) Rules, 2017

(3)Words in the singular shall include words in the plural and words in the plural shall include the singular Words importing the masculine gender shall include female and neutral gender.