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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(xix) in The Gas Cylinders Rules, 2016

(xix)"dissolved acetylene cylinder" means a cylinder having a valve and with or without safety devices, containing porous mass, a solvent for the storage of dissolved acetylene and at least sufficient quantity of acetylene to saturate acetone as solvent at atmospheric pressure and at a temperature of + 15° C;