Supreme Court - Daily Orders
Chaduranga Kanthraj Urs vs P. Ravi Kumar on 3 January, 2022
Bench: K.M. Joseph, Pamidighantam Sri Narasimha
ITEM NO.10 Court 10 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 688/2021 in C.A. No. 3309-3310/1997
CHADURANGA KANTHRAJ URS & ANR. Petitioner(s)
VERSUS
P. RAVI KUMAR & ORS. Respondent(s)
(FOR ADMISSION (Contempt Petition No. 688/2021 in C.A. No.
3310/1997 in C.A. Nos. 3309-3310 of 1997))
Date : 03-01-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s)
Mr. A. K. Ganguli, Sr. Adv.
Mr. V. Krishnamurthy, Sr. Adv.
Mr. T. Harish Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter along with I.A. No. 98276 of 2021 in Civil Appeal No. 3303 of 1997.
(NIDHI AHUJA) (RENU KAPOOR)
AR-cum-PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
Nidhi Ahuja
Date: 2022.01.04
16:09:50 IST
Reason: