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[Cites 0, Cited by 0] [Section 347B(1)] [Section 347B] [Entire Act]

NCT Delhi - Subsection

Section 347B(1)(i) in The Delhi Municipal Corporation Act, 1957

(i)an order requiring the rounding off, splaying or cutting off the height of a building intended to be erected, or for the acquisition of any portion of a site, under section 339;