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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(1) in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985

(1)The licensee shall keep accounts of poppy straws received, sold and held in stock by him, from time to time, in Form Poppy-6. The accounts shall be plaiinly and correctly written up in books bound, paged and stamped with the seal of the Superintendent of Prohibition and Excise concerned.