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[Cites 0, Cited by 0] [Section 4(10)] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(10)(a) in The Haryana Municipal Common Lands (Regulation) Rules, 1976

(a)through any local Hindi newspaper and where the auction of stone [,] [Haryana Government Gazette Part III, dated 14.6.1971, Page 565.] quarries, bajri or other minor minerals etc., is to be held also through an English newspaper;