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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(b) in The Bihar and Orissa Nurses Registration Act, 1935

(b)procures or attempts to procure registration under the provision of this Act by making or procuring to be made or produced any false or fraudulent declaration, certificates or representation whether in writing or otherwise, or